About the Journal
Amity Law Review (ALR) is a double-blind peer reviewed/refereed journal of Amity Law School, and is in circulation since the year 2000. Many distinguished personalities in the field of law have been on advisory editorial board since the inception of the journal.
Strictly restricted to legal themes, many authors contribute towards ALR’s publication annually in form of research papers, articles, case comments and book reviews. In its publication of so many years, the journal has always strived to keep pace with the national and international contemporary legal debates in all the areas of law.
The Journal has ISSN 2249-2232 and previously UGC Approved Journal No. 41080. It is published annually.
About Call for Papers
The Journal covers all the areas of law including civil, criminal, corporate, arbitration, intellectual property, etc. It invites research papers, research articles, case comments and book reviews for publication in Volume 19.
Eligibility
The Journal seeks contributions from academicians, professionals and jurists.
Submission Guidelines
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Amity Law Review’s (ALR’s) publication policy restricts the co-authorship number up to two.
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Abstract: All submissions should be accompanied by an abstract of about 200 words outlining the central theme (s) of the paper.
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Categories and Word Limits:
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Papers should generally be between 5000 and 7000 words (including footnotes).
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Notes, case comments should be between 3000 and 5000 words.
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Book Reviews should be between 1500 and 200 words.
The Editors may, however, accept longer submissions in appropriate cases.
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Formatting Guidelines
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English: Follow British spelling and punctuation conventions.
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Font Size and Style: Kindly use Times New Roman 12 point for the main text and 10 point for footnotes.
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Headings: The heading should be used as per the following style:
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First heading: 12pt, Bold Centre
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Second heading: 12pt, Bold Left aligned
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Third heading 12pt, Italics centre
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Line Spacing: The line spacing of main text of paper should be 1.5. The line spacing between footnotes should be 1.0.
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Indent: Left and Right indent should be 0.5 on both sides
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References: Footnotes should be used and not endnotes
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Cover Page: In order to facilitate anonymity, authors must mention their names, contact details and affiliations only on the cover page of the manuscript.
Amity Law reviews footnoting style can be accessed through the following link: Amity Law Review(ALR)
Copyright: The author shall warrant that the papers submitted for publication do not infringe the copyright of any other person, except agreed otherwise. The copyright of the articles published shall vest with the publisher, viz., The Amity Law School, the publisher, however, shall not be liable for any copyright infringement.
How to Submit?
Submissions have to be made to the email Id: alsdpublications@amity.edu
Submission Deadline
The last date for submission is 24th November 2023.
Contact Information
In case of any queries, please send an e-mail at alsdpublications@amity.edu
Official Link
