nalsar justice b.r. sawhny memorial moot court competition

About the Competition

NALSAR hosts its annual Constitutional Law Moot, Justice B.R. Sawhny Memorial Moot Court Competition, in collaboration with the Bodh Raj Sawhny Memorial Trust. We have had the honour of hosting Justice (Retd.) B.N. Srikrishna, Justice (Retd.) B.P. Rao, Dr Aditya Sondhi, Adv. Gautam Bhatia and many other dignitaries as judges in the previous editions of the competition and have witnessed the participation of the brightest brains in law schools around the country.

The 16th edition of the BR Sawhny Moot Court Competition is scheduled to be held from 13th – 15th October 2023 in an offline format on the university campus. In an attempt to outdo ourselves this time, we have the Vidhi Centre for Policy and Legal Research as our associate sponsor. The teams participating in the final rounds of the moot will be given Internships at VIDHI Centre for Legal Policy. This year’s moot proposition has been drafted by Adv. Rishabh Sancheti, Supreme Court of India, which revolves around the issue of the rights of the children and scope of Article 21 of the Indian Constitution along with the issue of legalisation of prostitution.

About the Vidhi Centre for Legal Policy

The Vidhi Centre for Legal Policy (‘Vidhi’) is an independent think-tank doing legal research to make better laws and improve governance for the public good. Vidhi does this through high quality, peer reviewed original legal research; through engaging with the Government of India, State governments and other public institutions to both inform policy-making and to effectively convert policy into law; and through strategic litigation petitioning courts on important law and policy issues. Vidhi’s abiding values are non-partisan engagement, research excellence and independence.

Eligibility

  • The Competition is open to students currently enrolled in LL.B. Degree Courses (3 year/5 year) or LLM Postgraduate Degree Courses.

  • A team is not permitted to have members from more than one institution.

  • No more than one team may represent an institution.

Registration Details

Kindly complete all the registration formalities stated in the Official Rules of the moot on or before 31 August 2023 (11:59 P.M. IST).

This is the link to the Google form for registration.

All the teams shall be required to pay INR 6,500 via online bank transfer before the deadline to register for Stage 1, i.e. Memorial Evaluation Rounds.

The account details for the payment are:

  • Name of the Beneficiary: Registrar, NALSAR

  • Bank Name: Indian Bank

  • Branch Name: Shameerpet

  • Account No: 418454214

  • IFSC Code: IDIB000S166

Important Links

Prizes

  • Winners: Cash Prize of INR 50,000/-, and a trophy.

  • Runner-Up: Cash Prize of INR 25,000/-, and a trophy.

  • Best Speaker: Cash prize of INR 10,000/- and a trophy.

  • Second Best Speaker: Cash Prize of INR 7,500/-.

  • Best Memorial Appellant: Cash prize of INR 10,000/- and a trophy.

  • Best Memorial Respondent: Cash prize of INR 10,000/- and a trophy.

  • Best Researcher: Cash prize of INR 10,000/-.

  • Second Best Researcher: Cash prize of INR 7,500/-.

Contact Information

For further clarifications or queries, you may contact the undersigned Organizing Committee members or write at brsmoot@nalsar.ac.in.

REGARDING MOOT PROCEDURE AND PROPOSITION:

  • Aashvanshi Choudhary +91 9350614571

  • Mayank Taparia +91 9996279306

REGARDING ACCOMMODATION AND TRAVEL:

  • Mayank Kumar:- +91 9708432747

  • Anoushka Mukherjee:- +91 9952248194

GENERAL QUERIES AND GRIEVANCES:

  • Jeetendra Vishwakarma, Head OC, +91 9399447595

  • Stuti Naryan, OC member +91 7488181809

  • Aamuktamalyada +91 70935 54486

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.