NMIMS Kirit P. Mehta School of Law is thrilled to announce the 1st Edition of the International Negotiation and Mediation Competition (INMC), in association with Wadia Ghandy & Co., to promote and strengthen the culture of Alternative Dispute Resolution amongst students nationally as well as internationally.
The winners of the competition would be awarded with an internship opportunity at Wadia Ghandy & Co. and other exciting prizes.
The competition is set to be held in a hybrid mode, with the Preliminary Rounds to be held virtually and the Quarter-Final, Semi-Final, and Final Rounds to be held offline at the Campus of Kirit P. Mehta School of Law, Mumbai.
The important dates of the Competition are as follows:
1) Last Date for Provisional Registration: 31st July, 2023
2) Last Date for Final Registration: 10th August, 2023
3) Preliminary Rounds: 19th and 20th August, 2023
4) Quarter-Final, Semi-Final, and Final Rounds: 2nd and 3rd September, 2023.
Interested Universities can provisionally register using the link attached below:
