NALSAR University of Law and EBC Learning, from the EBC Group, have collaborated to introduce a 2-Year M.A. programme in Corporate Law. This initiative aims to bridge the gap between traditional legal education and skill-based learning, ensuring that graduates are equipped to meet the ever-evolving demands of the corporate world. With the programme’s comprehensive curriculum, aspiring corporate lawyers and managers will gain the necessary expertise to navigate this complex area of law. By combining theoretical knowledge with practical skills, this effort empowers students to excel in the multifaceted realm of corporate law and contribute effectively to the success of businesses. Whether you’re a lawyer or a corporate professional seeking to specialise in corporate law, this programme is your gateway to success.
Key features of the programme:
180 hrs. of live classes
Access to 20+ eBooks & 100 + case laws
M.A. degree by NALSAR
Exclusive print learning materials
1:1 student mentorship
Learn from industry experts
Work on project/case studies
Build a strong professional network
Make a leap for continuous learning and apply for the 2-year course.
To Apply: Click Here
