About ILS Law College, Pune:
Established in 1924, ILS Law College is one of the oldest law schools in India and has been playing a pioneering role in legal education and scholarship in the country. Hundred years since its establishment, the Law College has acquired the reputation of being a premier institution imparting quality legal education.
About Indian Law Society’s Centre for Arbitration and Mediation [ILSCA]:
ILS Centre for Arbitration and Mediation (ILSCA) is an independent, non-profit organization founded in 2016 by the Governing Council of the Indian Law Society. Its mission is to provide a neutral and impartial platform for resolving disputes through various methods of Alternative Dispute Resolution (ADR). ILSCA offers ad-hoc and institutional arbitration, as well as mediation services for domestic and international disputes. Under the dynamic leadership of our director Ms. Sathya Narayan, ILSCA is dedicated to educating and training students, professionals, and law faculty in the principles of ADR. ILSCA provides a range of programs, conferences, and workshops, including the 40-hour Mediation Training Program, which equips participants with the skills to become effective mediators. ILSCA’s commitment to promoting rational and peaceful dispute resolution has earned it a reputation as a leading provider of ADR services in India. Its various initiatives, such as the free Mediation Camp and the workshop on ADR methods, demonstrate ILSCA’s dedication to promoting ADR and resolving disputes in a fair and impartial manner.
About the Intercessionis Competition 2023:
Since 2017, ILSCA has annually organized a national-level mediation competition, INTERCESSIONIS – a community-based mediation, which has attained the reputation of being one of the premier mediation competitions in India. In the first 5 editions, we have partnered with institutions like Peacekeeping & Conflict Resolution Team (PACT) & ADR ODR International. ILSCA’s INTERCESSIONIS, is a perfect platform for all the aspiring law students to learn the same. The 5th edition witnessed several teams from reputed law schools across India competing in INTERCESSIONIS, including Symbiosis Law School (Pune), WBNUJS (Kolkata), NLIU (Bhopal), NLU Jodhpur, Christ University (Bangalore), and MNLU (Nagpur). The upcoming 6th edition of INTERCESSIONIS, will be held in offline mode on-campus on 4th, 5th and 6th August 2023 and the organizers are anticipating enthusiastic participation from colleges across India. What makes this year’s competition even more remarkable is that India Law Society is celebrating its centenary year. Moving out from the pandemic, the offline format of this year’s competition promises to be even more engaging and fulfilling for the participating law students.
Eligibility:
Students enrolled in a full-time bachelor’s (three-year or five-year) law program at the time of the Competition in any Indian Law University are eligible to compete in the Competition. Each College/Law School or University may enrol one team only.
A team shall be composed of:
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3 members in total
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2 team members will participate as negotiators, and 1 team member will participate as a mediator.
Only one of the team member would require to register on behalf of the whole team.
Registration:
Registration for the Competition can be done by filling the google form also available here.
The link for payment of registration fees would be sent to the selected participant through e- mail.
Registration through google form would be opened up till 11:59 PM IST on 11th July, 2023.
Registration fee inclusive of GST (Non-refundable) for each is INR 10,000/- (Rupees Ten Thousand only) upon acceptance of the team by the organizing committee, after valid registration.
Important Dates:
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Event |
Date |
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Commencement of Registration |
4th July, 2023 |
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Registration Close |
11th July, 2023 |
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Final List of Participating Teams |
15th July, 2023 |
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Dates of the Competition |
4th – 6th August, 2023 |
Important Documents:
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Click Here for Rule Book
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Click Here for Brochure
Registration Co -Ordinator:
Feel free to contact the Registration Team in case of any help required:
Ojaswi Gupta (9528993395)
Vaidehi Athavale (7507513033)
Contact Details:
For further details please visit our official Instagram and LinkedIn pages. Please feel free to reach us out on intercessionis.ilsca@gmail.com or the following people:
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Dishant Deshmukh (Student Convenor): +91 9370630623 (Dishant.deshmukh119@ilslaw.in)
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Soham Thakare (Student Convenor): +91 9922313881 (soham.thakare120@ilslaw.in)
