DSNLU | One-Day Seminar and Competition: Cinema & Clauses – IPR Version 2023

About DSNLU Damodaram Sanjivayya National Law University is a premier educational institution situated at “NYAYAPRASTHA” Sabbavaram 30 kilometers from Visakhapatnam, the “City

seminar and competition cinema & clauses

About DSNLU

Damodaram Sanjivayya National Law University is a premier educational institution situated at “NYAYAPRASTHA” Sabbavaram 30 kilometers from Visakhapatnam, the “City of Destiny”. It caters the needs of law students and research scholars from across the country. Its mission is to design and deliver legal education, promote academic achievement and excellence in legal research. The University offers 5 year integrated B.A. LL.B. (Hons) Degree and one year LL.M. program, Ph.D. and LL.D. The University has MOUs for student exchange programs with four Prestigious National Law Universities. The objective of the University includes providing quality multidisciplinary education in legal studies keeping in view the demands of the global economy and the needs of the domestic society, to disseminate legal knowledge and legal process and their role in national development by organizing lectures, seminars, symposia, workshops and conferences. The University is committed to promote cultural, legal and ethical values with a view to promote and foster the rule of law and the objectives enshrined in the Constitution of India, and to improvise the ability to analyze and present for the benefit of the public contemporary issues of public concern and their legal implications etc.

ABOUT THE EVENT

New digital services are gaining traction around the world, offering listeners unprecedented opportunities to discover new beats, engage directly with their favorite musicians through social media networks and listen to music on the go. With rapidly increasing global levels of Internet and mobile phone penetration, worldwide access to music looks set to expand. Emerging and developing country music markets, as yet largely untapped, offer huge potential for commercial growth. The development of licensed music markets in these countries – for which there are great hopes – will translate into more investment in local musical talent, enable new music businesses to thrive and help support the long-term sustainability of the global music industry.

This year’s World Intellectual Property Day campaign theme, “Get Up, Stand Up. For Music” is a reminder that music is something of lasting value to society, to the economy and to our culture. Besides its intrinsic human and cultural worth, the economic value of music flows from the intellectual property (IP) rights associated with original works, their performance and dissemination. These rights shape and underpin the myriad commercial deals that take place within the music industry every day. Within the existing bundle of IP rights (copyright, design rights, trademarks and patents), copyright and related rights are of greatest relevance to musicians.

World Music Day will be celebrated on 21st June 2023. This day is designated to pay tribute to music, something which plays a significant role in everybody’s life. Music is the essence of life, and Music Day is about realizing the power of music and sharing it with others. Music Day is observed to provide free music to all music enthusiasts and create a forum for amateur and professional artists to demonstrate their abilities to the rest of the world. It is commemorated to emphasize the value of music and its benefits.

RULES FOR THE COMPETITION

  1. The competition starts with the announcement of a movie name. The movie chosen primarily deals with one or more social issues along with a legal stand associated with the social issue brought to light.

  2. Participants are expected to watch the movie, highlight the social issue and legal issue evident from the movie. They will be given a time of 40 mins after playing the movie where they are expected to finish their written prompt with their analysis of the social issue.

ELIGIBILITY

Any interested candidate can participate.

IMPORTANT DATES

Last date for Registrations: 18th July 2023

Date of the Event: 22nd July 2023

REGISTRATION PROCESS

Interested participants are requested to fill the online registration form via the link attached below. The Registration fee is INR 300/-

REGISTRATION LINK

https://forms.gle/VnGwxjMmuuBzsnx86

PERKS

  1. Winner: Trophy + Certificate of excellence.

  2. Runner-up: Trophy + Certificate of excellence.

  3. Participation certificate will be provided to every eligible participant.

PAYMENT DETAILS

Bank acct details: Surya Chandra

SBI Account Number- 37836914013

IFSC- SBIN0014570

PhonePe/Google Pay/Paytm- 9667555241

For any queries, please contact at mail ipr@dsnlu.ac.in or at Phone

  1. Manoj Makireddy- 7386626784 Student Convenor – CIPR

  2. Rakesh Goud- Co-Founder (Claws & Collars) – 9676114354

Please find the attached Brochure of the Event below.

Brochure

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