human rights

ABOUT RGNUL

Rajiv Gandhi National University of Law (RGNUL), Punjab was established by the State Legislature of Punjab by passing the Rajiv Gandhi National University of Law, Punjab Act 2006 (Punjab Act No. 12 of 2006). The Act incorporated a University of Law of national stature in Punjab, to fulfil the need for a Centre of Excellence in legal education in the modern era of globalization and liberalization. The Ministry of Human Resource Development, Government of India, ranked RGNUL the first amongst the cleanest Higher Educational Institutions, Swachh Campus (2019) in the category of Government Residential Universities.

ABOUT INDIAN COUNCIL OF SOCIAL SCIENCE RESEARCH (ICSSR)

The Indian Council of Social Science Research (ICSSR) is an autonomous organisation that was established by the Government of India in the year 1969 with the objective to promote, review encourage, assist and coordinate social science research. As a part of its Programme six Regional Centres were set up across the country to act as a representative of the ICSSR to provide information and implement the programmes and activities of the Council in the Region.

INDIAN COUNCIL OF SOCIAL SCIENCE RESEARCH (ICSSR) NORTH WESTERN REGIONAL CENTRE, PANJAB UNIVERSITY, CHANDIGARH

The North Western Regional Centre of the ICSSR was set up on the campus of the Panjab University in 1977, on the initiative of Professor J.P. Naik, Member Secretary, ICSSR New Delhi and Professor R.C. Paul, Vice Chancellor, Panjab University. It acts as a representative of the ICSSR New Delhi for the promotion of social sciences and as information Centre for disseminating and implementing the programmes and the activities of the Council.

ABOUT CENTRE FOR ADVANCED STUDIES IN HUMAN RIGHTS

The Centre for Advanced Studies in Human Rights (CASIHR) is a research Centre under the aegis of Rajiv Gandhi National University of Law, Punjab (RGNUL). The Centre’s primary objective is to promote advanced study and interdisciplinary research on the emerging trends in human rights and its allied fields. It endeavors to encourage debates and discussions on the matters that gyrate around the human rights at regional, national and international level so as to contribute paradigm shift in the cognitive understanding of these issues.

CALL FOR PAPERS

Papers are invited from the Academician, Researchers, Professionals, Practitioners, Human Rights Activists, students and other stakeholders doing research and work on the sub-themes provided in the Brochure.

Theme of the Seminar: New Dimensions and Challenges for Human Rights

IMPORTANT DATES

  • Submission of Abstract: 15th July, 2023

  • Confirmation of Abstract Selection: 20th July, 2023

  • Registration Last date: 3rd August, 2023

  • Submission of Full Paper: 3rd August, 2023

  • Seminar Date: 11th August, 2023

PROCEDURE FOR SUBMISSION OF ABSTRACTS AND FULL RESEARCH PAPER:

All must adhere to the following guidelines:

  1. All Submissions must be accompanied by an abstract not exceeding 300 words.

  2. Paper must be in English and should be submitted in softcopy through email, at humanrightsseminar2023@gmail.com

  3. The body of the document must be in Times New Roman with a font size of 12 and Line Spacing of 1.5.

  4. All the footnotes should be in Times New Roman, Font Size 10 and with single line spacing.

  5. The citations must conform to Bluebook (21th Edition) style.

  6. Co-authorship is permissible up to a maximum of two authors.

  7. Plagiarism should be less than 10% as per UGC norms.

  8. All submissions are required to be mailed in .doc/.docx format only.

  9. Once submitted, paper goes through the review process

  10. All the submissions must be mailed only to humanrightsseminar2023@gmail.com in with a cover letter specifying the following:

    • Name of Author(s)

    • Designation

    • Names and Address of Institution

    • Contact Details– Address and Mobile No.

PUBLICATION OPPORTUNITY

Best and Selected papers will be published in CASIHR Journal of Human Rights Practice RGNUL bearing ISSN Number (Referred and Peer review journal).

REGISTRATION FEE FOR PRESENTATION OF PAPER

Faculty/Professional/ Research Scholar/ Other – INR 800

Students UG and PG -INR 500

REGISTRATION LINK available here

PAYMENT LINK FOR FEES AND ACCOMODATION

  • Link available here

  • The conference would be held in Both offline and Hybrid Mode.

  • Fees once paid is not refundable.

Accommodation Charges (Inclusive of GST)

Double occupancy (Hostel)- 590 INR /-

Single Occupancy (Guest House)- INR 2124/-

Double Occupancy (Guest House)- INR 1180/-

STUDENT CO- COORDINATORS

SHANT SHARMA (8287976303)

TISHA KALRA (7009483440)

To know more click on National Seminar Brochure_compressed

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