ILS Law College, Pune

The Indian Law Society, Pune is conducting a Diploma in Human Rights & Laws 2023-24 and is inviting applications from students and graduates.

The admissions for Diploma are commencing from 22nd May 2023. The admissions will remain open till the 10th June 2023.

Interested students can register themselves and pay the fees. Admission will be confirmed on payment of the fees.

Fees (including GST):

  • Rs 13630/- (Current ILS students)

  • Rs 16225/- (Non ILS including ex-students of ILS)

Date of the commencement of lectures: First week of July 2023

Duration of the course: Approx. 3 months

Class timings and days: Every Tuesday, Wednesday and Thursday from 5.00 pm to 7.00 pm (Online)

Course Co-ordinator: Dr Sita Bhatia (Mob: 9881159569)

Eligibility: II, III, IV and V year BA LLB or All years of Three Year Law Course (LL.B.) or Graduation in any faculty or any professional

Seats: Minimum 20; Maximum 50

Assessment Pattern:

Written Examination

50 marks

Viva-Voce

20 marks

Dissertation

30 marks

Total

100 marks

Click Here for the Course Contents.

Registration and Payment Link: Register and Pay Now

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.