law clerk-cum-research associates

The Recruitment Cell of the Supreme Court of India has notified change in scheduled date for conducting the Written Test in connection with the selection process of eligible candidates for engagement as Law Clerk-cum-Research Associates for 2023-2024.

The Part-I (Multiple Choice Based Questions) and Part-II (Subjective Written Examination) of the Examination, that was earlier scheduled to be conducted on 27-05-2023, will now be conducted in pen and paper mode on Sunday, 04-06-2023 in two shifts (Part-I : 09.30 a.m. to 12.30 p.m. and Part-II : 02.30 p.m. to 06.00 p.m.), at various centres across the country.

However, as adequate number of candidates have not opted for Imphal, Srinagar and Visakhapatnam, no examination will be conducted in these cities. The candidates who have opted for these three cities will be allotted cities opted by them as second preference/choice.

The Admit Card for appearing in the Examination will be issued in due course which may be downloaded from the website of Supreme Court of India.

A`Sample Guide' of questions and answers for the purpose of illustrations has also been uploaded on the website of Supreme Court of India. [Find here]

For more details, here's Your cheat sheet to Revised scheme for engaging Supreme Court Law Clerk

Selection process, Qualification; Remuneration, Job Description, and more: Your cheat sheet to Revised scheme for engaging Supreme Court Law Clerk

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