Aliah University

Organized by Department of Law, Aliah University in collaboration with IIC, Aliah University

Date of the Seminar: 30th April, 2023.

Venue: Aliah University, Park Circus Campus, 17, Gorachand Road, Kolkata- 700014.

About the University:

Aliah University – a State University under the Department of Minority Affairs and Madrasah Education, Government of West Bengal – came into existence through the Aliah University Act (Act XXVII of 2007) passed by the West Bengal Legislative Assembly. The Act came into force on 5 April 2008. However, its parent institution – from which it was upgraded to a University – was usually mentioned in various old Government records varyingly as Calcutta Mohammedan College or Calcutta Madrasah or Aliah Madrasah, which the British Governor-General Warren Hastings established in 1780.

About the Department of Law:

The Department of Law was started in 2013. The Department is aimed to provide higher Legal education with the overall grooming of the students. The post-graduation degree in law helps students better understand any dispute’s constitutional and jurisprudential aspects and provides profound clarity on the legal procedure. The Department offers Master of Law (LL.M.) and Doctor of Philosophy (Ph.D.) courses currently. There are 40 seats in the LL.M. course. The Department focuses on academic excellence and provides an educational and research environment where students can excel to the best of their abilities.

About the seminar:

This seminar will provide a comprehensive introduction to the principles, concepts, evolution, current trends, and challenges of intellectual property law, as well as its significance in the modern world. The seminar will explore both theoretical and practical aspects, using interactive exercises and discussions to offer participants practical insights into pressing issues, such as recent IP developments in India, the evolution of domestic IP laws to improve protection, the ongoing evolution of IP case law in India (especially in pharmaceutical cases), necessary legislation to harmonize India’s IP system with global standards, and current efforts to strengthen IP enforcement in India. The Department of Law at Aliah University, in association with the Institution’s Innovation Council (IIC), Aliah University, Kolkata, is organizing this National Level seminar, which will incorporate real-world examples and interactive exercises to provide participants with practical insights into selected aspects of IPR and the latest developments in intellectual property in India and globally. The National Level Seminar’s objective is also to facilitate the exchange of knowledge and perspectives among educators, legal experts, practicing professionals, IP advocates, and individuals with a passion for intellectual property in their respective fields of interest.

Who is it for?

All students, academicians, research scholars, lawyers and other interested candidates are eligible to participate in the seminar.

Location:

The seminar would be held at Aliah University, Park Circus Campus, 17, Gora Chand Road, Kolkata- 700014 from 10 am to 5pm.

Registration/submission procedure:

Candidates can register either as paper presenters or as participants at the given link- https://forms.gle/9hTQELQaZECSUiaB7

Candidates need to upload the payment receipt at the time of registration and paper presenters need to upload the abstract along with the receipt.

All paper presenters will get an opportunity to publish their articles in a book with ISBN by International/National publishers subject to the decision of the review committee.

Registration Fee:

Types of Delegates

Registration Fee

Student Participant only

Rs. 350

Student Participant cum Paper presenter

Rs. 400

Advocate/Industry People

Rs. 500

Research Scholar

Rs. 600

Academician

Rs. 700

Mode of Payment:

UPI Id: 7637059870@paytm

Name: Zubair Ahmed

Bank A/c No. 38312903917

IFSC: SBIN0001140

Bank Name: State Bank of India

Important dates:

Last date for registration and abstract submission: 24th April 2023.

Date of Seminar: 30th April 2023.

Date of publication: Selected papers will be published later and the authors would be informed accordingly regarding the publication fee to obtain hard copies.

For further information or any queries, you may contact:

Mr. Amlan De, Research Scholar, Ph. No. (+91)- 9002036007

Mr. Rahul Shaw, Research Scholar, Ph. No. (+91)- 9748699900

Mr. Naushad Anwar, Research Scholar, Ph. No. (+91)- 8777580796

Email: legalprogrammeataliah@gmail.com

Link to official post: https://aliah.ac.in//upload/post_doc/27-03-23_1679897690.pdf

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