ILS

Indian Law Society’s Centre for Arbitration and Mediation, Pune announces Winter School Programme in Alternative Dispute Resolution Mechanisms from 27th March 2023 to 6th April 2023

About the Institute

The ILS Centre for Arbitration and Mediation (ILSCA) was established on 3rd December 2016 by the Governing Council of the Indian Law Society with the primary aim of providing facilities for ad-hoc and also institutional arbitration and mediation, both in domestic as well as international spheres, alongside conducting training programmes and courses centred around ADR.

To achieve this aim, we have raised a state-of-the-art infrastructure situated in a separate designated building with facilities which help us achieve our commitment to promote a cordial and rational settlement of disputes between parties through arbitration as well as other methods of dispute resolution. Along with the institutional set up, we also provide training through workshops, training programs and courses. These are offered to members of the legal fraternity, students and other professionals who have an interest in arbitration and mediation. We collaborate with other professional institutes, wherever necessary, for accrediting Arbitrators and Mediators.

In a short span since its establishment and active functioning, ILSCA has emerged as a popular venue for the conduct of arbitral and mediation proceedings, as well as a Centre with immense learning opportunities and training programmes.

About the Winter School

The ILSCA is pleased to announce its first Winter School Programme in Alternative Dispute Resolution Mechanisms. The Programme has been designed to introduce the participants to the world of ADR – Arbitration, Conciliation, Mediation and Negotiation – and provide them with the opportunity to learn from stalwarts in the field, and also meet like-minded individuals during the course of the programme in order to help widen their horizon of understanding ADR.

The school will feature an interactive eight-day programme introducing participants to ADR, related practice development and career opportunities. Young practitioners and graduate students working in the field of dispute resolution will particularly benefit from this programme. The course aims to be the pathway of introduction to the world of ADR, and help participants realise the future of ADR, both in India and globally. The course has been designed for students of the law, other student and professionals intrigued about ADR, and wishes to achieve a good understanding of the concepts of ADR.

Course Details

The Course will be conducted online.

Date of Commencement:

27th March 2023

Duration of the course

8 days (27th March 2023 to 6th April 2023)

Beneficiaries of this course

(1) Advocates (2) Law students (4) Officers from Government Legal Departments and Private Companies (5) Engineers (6) Professors

Days

Monday to Thursday (subject to availability of the Resource persons)

Timings

6.00 p.m. to 8.00 p.m.

Fees

Rs. 15,000/- (Incl. GST)

Payment Mode

Online Only

Payment can be done online through Direct SBI, Net banking and Credit card

(Once you click on Proceed to Pay, webpage of SBI online will open-chose your option of payment)

Debit Cards payments are NOT acceptable.

Seats

Limited

Examination Certification

Online theory assessment at the end of the course

Eligibility:

  • V B.A. LL.B.

  • Graduate of any recognised University in any discipline

  • Diploma in any discipline or any equivalent degree from a recognised Institution

Key Benefits to the Participants

Learning at the Winter School will yield –

  • acquiring theoretical and practical ADR skills in various fields

  • comprehensive training in theoretical aspects of ADR

  • gaining knowledge on key transversal topics

  • networking opportunities with top academics, practitioners and ADR Professionals

  • better understanding of various career paths in ADR

  • exposure to various perspectives

  • access to teaching methods and teaching materials by experts in the field

  • certificate of participation upon successful completion.

Click Here for Highlights & Key Features:

The online participation involves full participation in all classes via the Zoom platform, with the possibility to ask questions, participate in discussions and access all course materials.

Programme and Application Procedure

The winter school programme will feature top academics, practitioners and experts in the field of ADR who will deliver interactive classes in the area of their expertise. The programme also includes exercises to improvise the quality of learning and yield an in-depth understanding to the participants.

To apply to attend the ILSCA Winter School on ADR, please complete the registration on www.ilslaw.edu.

Registration and Payment Link: REGISTER & PAY NOW

For any additional information please reach out to us on ilsca@ilslaw.in

Course coordinator: Ms. Sathya Narayan – Director, ILSCA

Contact: Ms. Pooja Kannurkar – 9730851022

Ms. Manjusha Gurjar – 9422060258

Click Here for the Flyer.

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