The One Day National Conference on Law and Agriculture: Prospects and Issues is jointly organised by the Centre for Law and Agriculture, Tamil Nadu National Law University, Tiruchirappalli and Tamil Nadu Agricultural University, Anbil Dharmalingam Agricultural College and Research Institute, Tiruchirappalli.

Objectives of the Conference

  • To learn the current and future needs, legal issues, and challenges of the agricultural and allied sectors in India.

  • To understand the theoretical underpinnings of the interrelationship between law and agriculture and the current trends in the discipline of agriculture and the law or agricultural law.

  • To comprehend the role of law and policy in dealing with the prospects and challenges of the agricultural and allied sectors in India.

  • To identify various perspectives, approaches, and metrics through which legal mechanisms can aid in the progression of the agricultural sector in India.

Call for Papers

Original, unpublished, written contributions in the form of research/review articles are invited on the suggested sub-themes or the broad theme of the conference.

Sub-Themes

  • Agriculture, Law and Development

  • Agricultural Stakeholders and Legal Rights

  • IPR and Agriculture

  • Agriculture and Environment

For more information refer to the brochure below.

Guidelines for Contributors

  • All contributions must be in the form of research/review articles in English. It should be original and neither published nor under consideration for publication elsewhere.

  • Co-authorship is permitted to a maximum of 2 authors.

  • Word Limit – Abstract: Not more than 350 words; Full Paper: 5,000-8,000 words (exclusive of footnotes).

  • Abstracts and full papers with a similarity percentage exceeding 15% in Turnitin shall be summarily rejected.

  • Font: Times New Roman, Font size: 12 (main text), Footnotes: 10, Line Spacing: 1.5, Alignment: Justified.

  • All contributions must use Bluebook 21st edition or APA style of citation.

  • The abstracts shall go through a blind peer review before being selected for presentation at the conference. The organisers reserve the right to reject any paper with content that is defamatory, offensive, or unrelated to the theme of the conference, etc.

  • Abstracts must be submitted in both .pdf and .doc/.docx formats through the link provided on page number 7 of the brochure. The full papers of the selected abstracts must be emailed to claconference@tnnlu.ac.in in both .pdf and .doc/.docx formats.

  • Certificates for presentation shall be provided to the presenters. Selected papers shall be published in the form of conference proceedings. The best paper(s) shall be awarded.

  • Link for Abstract Submission: https://forms.gle/eJm4F2tEpyxVmAzN8

Important Dates

  • Last date for submission of abstract: April 7, 2023

  • Intimation of acceptance of abstract: April 13, 2023

  • Last date for registration: April 17, 2023

  • Last date for submission of full paper: May 2, 2023

  • Date of the national conference: May 5, 2023

Registration Details

  • For students and research scholars: INR 500

  • For others: INR1000

  • Accommodation per day: INR 1000

Note: The registration link shall be shared after the intimation of the selected abstracts.

For further details refer the brochure attached below.

Contact Information

In case of any queries:-

Email at claconference@tnnlu.ac.in or,

Contact: –

  • Mr. Nideesh Kumar T V, Assistant Professor of Law, Faculty-in Charge, Centre for Law and Agriculture, TNNLU at 9942566901 or,

  • Dr. S. Selvam, Professor (Agrl. Economics), ADAC&RI, selvamseconomics@tnau.ac.in at 9487284453;

  • Ms. Kusumika Sen, Research Assistant, Centre for Law and Agriculture, TNNLU at 8420141611.

Venue

Tamil Nadu National Law University, Navalur Kuttapattu, Dindigul Main Road, Tiruchirappalli, Tamil Nadu 620009, Phone No.- 0431 269 2101.

To know more click on Brochure_National Conference

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