A Closer Look at Key Supreme Court Cases from February
Watch the roundup of all the important Supreme Court judgments and stories from the month of February.
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Call for Papers: Delhi Journal of Contemporary Law, University of Delhi, Invites Submissions for Forthcoming Issue; Deadline November 7, 2026
Cabinet approves 3% hike in Dearness Allowance and Dearness Relief from 1 July 2026
Call for Papers: NLU Delhi’s Journal of Legal Studies invites submissions for Volume IX, scheduled for publication in August 2027
SC on Conversion and Reservation: Religious Conversion Alone Cannot Confer Backward Class Muslim Status
Supreme Court bars Senior Counsel from oral mentioning from 2 November, encourages junior counsel
Cases?
“A Closer Look at Key Supreme Court Cases” Good Compilation.
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