NALSAR University of Law is all set to bring the 2nd NALSAR-CCI Antitrust Moot, 2023 presented by Trilegal from April 14th – 16th, 2023.

1. About NALSAR University of Law, Hyderabad

The National Academy of Legal Studies and Research, established in 1998, is eminent for providing outstanding legal education and carries forward the vision of creating a new generation of lawyers with unparalleled legal acumen.

2. About the Moot

The Moot Proposition can be accessed here: https://www.antitrustmoot.nalsar.ac.in/prop

Trilegal presents 2nd NALSAR-CCI Antitrust Moot, 2023 is set to happen in two stages: the Memorandum Elimination Round and the Oral Rounds.

The top 32 teams from the Memorandum Elimination Round qualify to the Oral Rounds. The Oral Rounds are scheduled to happen between April 14th – 16th, 2023 in an offline format at NALSAR University of Law, Hyderabad.

Kindly join this WhatsApp Group for updates!

3. Schedule

EVENT

DATE

Registrations Open

20th Feb 2023

Release of the Moot Proposition and Rules

26th Feb 2023

Registrations close

5th March 2023

Last date for seeking clarifications

7th March 2023

Release of clarifications

10th March 2023

Memorandum Submission Deadline

25th March 2023

Memorandum Elimination Round Results

31st March 2023

Oral Rounds

14th – 16th April 2023

4. Sponsors

NALSAR is organizing this edition in collaboration with two Title Sponsors: Trilegal, one of India’s most prominent law firms and the Competition Commission of India, the premier institution shaping Indian competition law. EBC-SCC, one of India’s largest legal research database providers, are the Knowledge Partners. Together, this guarantees an enriching experience to all participants. More details can be found at the official website, antitrustmoot.nalsar.ac.in.

5. Eligibility

The Competition is open to students currently enrolled in LL.B. Degree Courses (3 year/5 year) or LLM Postgraduate Degree Courses enrolled in any institution recognized by the Bar Council of India.

Applications from Cross-institutional Teams are accepted.

There is no limit on the number of teams applying from one institution.

6. Registration Process

Teams of 2 (speakers) or 3 (2 speakers and 1 researcher) are welcome to register.

Kindly fill this Registration Form to register for this Competition: https://www.antitrustmoot.nalsar.ac.in/registration

Registrations close 5th March 2023.

No more than 100 teams will be accepted for the Memorandum Elimination Round on a first come first serve basis.

7. Registration Fees

Registration Fee of INR 4,000 per team is mandatory for all teams registering for the Competition.

Accommodation Fee of INR 4,000 per team is mandatory for all teams qualifying to the Oral Rounds of the Competition.

8. Prizes

Winning Team Award: Plaque, a cash prize of INR 1,00,000 and three one-year complimentary (Academic) SCC Online Web Edition worth INR 27,000 each.

Runners-Up Team Award: Plaque, a cash prize of INR 50,000 and three one-year complimentary (Academic) subscriptions to EBC Learning worth INR 14,500 each.

Best Speaker Award: Plaque and a cash prize of INR 10,000.

Second-Best Speaker Award: Plaque and a cash prize of INR 7,500.

Best Memorandum Award – Informant: Plaque and a cash prize of INR 12,500.

Best Memorandum Award – Opposite Party: Plaque and a cash prize of INR 12,500.

Best Researcher Award: Plaque and a cash prize of INR 7,500.

All participating teams will be provided with a certificate of participation or a certificate of merit in accordance with the performance of the team.

9. Rulebook and Brochure

The rulebook for the competition can be accessed here. The brochure can be found here.

10. Access To SCC Online for all participants

The Knowledge Partner of the competition, SCC Online, will be providing one month access to the SCC Online Web Edition to all the participants of the competition. This shall be made accessible through the individual email IDs of the participants. A training session for the participants will also be held.

11. Contact the team

For any queries or assistance, kindly send an email to nalsarccimoot@nalsar.ac.in.

Visit the official website at antitrustmoot.nalsar.ac.in for further details.

Follow us on our social media handles for more updates.

Instagram: @nalsarantitrustmoot

Linkedin: NALSAR Antitrust Moot

Twitter: @nalsarantitrust

Facebook: NALSAR Antitrust Moot

To know more click on Brochure NALSAR-CCI Antitrust Moot, Rulebook – 2nd NALSAR-CCI Antitrust Moot, 2023 presented by Trilegal and Moot Proposition – 2nd NALSAR-CCI Antitrust Moot, 2023 presented by Trilegal

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