SCC Online is pleased to be the knowledge partner for the 7th AIAC Pre-Moot to the Willem C. Vis International Commercial Arbitration Moot which will take place f rom 10th to 12th March 2023.

In ensuring that the AIAC Pre-Moot is a unique initiative which helps talented students from all over the world to experience the atmosphere of a real arbitral proceeding, the AIAC is inviting professionals to participate as arbitrators for the 7th AIAC Pre-Moot.

To register as an arbitrator, please complete the 2023 Arbitrator Application Form

Here

Should you have any queries, please contact the organising team at pre-moot@aiac.world.axa

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