3rd PGCL SAARC International Moot Court Competition

About the Organizer SVKM’s Pravin Gandhi College of Law, Mumbai, India

SVKM’s Pravin Gandhi College of Law (PGCL) is affiliated to the University of Mumbai and aims at fostering students to experiential learning in the varied fields of law and academia to help enhance the justice delivery system along with developing themselves into individuals with integrity above all.

About 1st and 2nd SAARC International Moot Court Competition

The primary goal of the Moot Court Society (MCS) is to address the legal issues concerning the South Asian Association for Regional Cooperation (SAARC) Nations on a common platform.

The MCS envisions addressing the growing concerns that have crucified the development of SAARC nations individually and as a global symbol of unity with strength. Thus, we hope that in this crusade of ours, we receive your kind cooperation to build a better South-East Asian region that fosters brotherhood and unity amongst us, ultimately focusing on the growth of SAARC as a global organization.

Eligibility and Team Composition:

The Competition is open to all students, enrolled bonafide on a regular basis pursuing their bachelor’s degree in law (LLB, BCL, JD or equivalent) from any university, college and/or institution imparting legal education.

The first 24 teams shall be allowed to participate on a first-come-first-serve basis.

Each participating team shall comprise 3 members only. The three-member team composition is mandatory. In the team, 2 members will be designated as the Speakers and 1 member shall be the Researcher.

Location:

Online (Microsoft Teams)

Registration:

Each institution must, first, provisionally register itself for the Competition by filling out the following google form: https://forms.gle/jZPuFqEDVW2pskDi7

Only upon the confirmation of the provisional registration by the Organizing Committee, each team shall register for the Competition by filling “Addendum A” also referred to as the Affidavit.

The participating teams needs to scan the Affidavit after filling it out and mail it to saarc.pgcl@gmail.com, along with the transcription receipt or the screenshot of the payment made.

FEES:

Registration fee for the said competition is Rs. 4000/- (Rupees Four Thousand Only)

The payment shall be made to the following bank details and the screenshot of the same shall be mailed to: geeta.kubsad@pgcl.ac.in and cc to: saarc.pgcl@gmail.com along with the Affidavit.

Name of Account: SVKM’S PRAVIN GANDHI COLLEGE OF LAW

Name of Bank: HDFC Bank

A/C NO: 03210330000171

Branch: JVPD SCHEME, M-56

Type of Account: Current Account

IFSC Code: HDFC0000321

IMPORTANT DATES

Release of Case Record

26th January 2023

Last date of Provisional Registration

31st January 2023

Last date of Final Registration

10th February 2022

Last date to seek Clarifications

15th February 2023

Memorial Submission

12th March 2023

Dates of the Competition

16th March to 19th March 2023

Prizes:

Winners: Rs. 36,000/-

Runner-Up Team: Rs. 24,000/-

Best Memorial: Rs. 15,000/-

Best Advocate Female: Rs. 10,000/-

Best Advocate Male: Rs. 10,000/-

Best Spirit of Competition: Rs. 5,000/-

The winners of the Competition will secure internship.

Important Documents

Click Here for Moot Proposition, Rule Book and Brochure

The following link can be used to access all the details

Contact Information:

Anushka Mansharamani (Chairperson): +91 9870700240

Shikha Parekh (General Secretary): +91 9820060497

All information with regards to the Competition will be posted on our website: www.mootcourtsocietypgcl.com

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