About:

Fourteenth NLU Antitrust Law Moot Court Competition, 2023 is being held in association with Cyril Amarchand Mangaldas and knowledge partner SCC Online and Eastern Book Company, under the patronage of the Competition Commission of India.

Over the last thirteen years, this competition has grown into one of the biggest moot court competitions in India owing to challenging problems and excellent judging. Likewise, it witnesses the participation of some of the best law colleges in the country. Every year around 40 institutions are invited who compete against each other in this Competition.

Participants shall get the opportunity to argue before expert practitioners and academicians, including judges from Cyril Amarchand Mangaldas and the Competition Commission of India.

Venue:

National Law University, Jodhpur

N.H. 65, Nagaur Road, Mandore, Jodhpur-342304 (Raj.)

Dates:

17th— 19h February, 2023

Moot Proposition:

Click HERE

Rules:

Click HERE

Competition Website:

Click HERE

Important Dates:

  • Commencement of Registration and Release of the Proposition: December 3, 2022

  • Last Date for seeking Clarifications to the Proposition: December 10, 2022

  • Release of Clarifications to the Proposition: December 16, 2022

  • Last Date of Registration for the Competition: January 4, 2023

  • Last Date for Submission of Electronic Copy of the Memorials: January 28, 2023

  • Competition Dates: February 17-19, 2023

Provisional Registration:

Provisional registration, in case the team composition has not been determined, may be done by sending an e-mail confirming participation.

Kindly direct all correspondence related to the competition to antitrustnlumoot@gmail.com

Cash Prizes:

  • Winning Team: Rupees 45,000

  • Runners Up Team: Rupees 30,000

  • Best Memoranda: Rupees 8,000

  • Best Student Advocate: Rupees 7,000

  • Second Best Student Advocate: Rupees 5,000

  • Best Student Advocate of the Finals: Rupees 5,000

Contact:

For any queries, kindly write to antitrustnlumoot@gmail.com or contact any of the following persons:

Rishika Arya +91-8860695573

Convenor, Moot Court Committee

Sirisha Prasad +91-6260715970

Co-Convenor, Moot Court Committee

Parikshit Singh Bhati +91-7976037565

Co-Convenor, Moot Court Committee

For further details, click HERE.

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