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MAIMS’ Alternative Dispute Resolution Committee (ADRC) is organizing its 3rd Justice J.S. Verma Memorial ADRCC Competition and NAVITAS – MAIMS 3rd National Law Fest 2023

This event is happening in collaboration with the family of Justice J.S. Verma, FSRI- Foundation for Sustainable Rule of Law Initiatives and Asian School of Cyber Laws.

About ADRCC Competition (23rd — 24th March & 1st April, 2023)

MAIMS 3rd Justice J.S. Verma Memorial ADRCC Competition seeks to encourage the effective use of alternative dispute resolution mechanisms and to promote an open exchange of ideas, experience and technical know-how between students and legal professionals which includes competitions namely- Mediation, Arbitration, Negotiation and Client Counselling Competition.

TRAINING SESSION FOR PARTICIPANTS OF MEDIATION

A workshop to be held prior to the competition by Ms. Jennifer L. Brandt, experienced Attorney, Arbitrator and Mediator for all the registered participants. She has served as a Judge and Mediator at ABA and ICC Commercial Mediation Competitions. She has participated in international dispute-resolution efforts around the globe. The workshop will discuss on basics of Mediation, its relevance, and future careers in it. Details of the same will be emailed to registered participants.

TRAINING SESSION FOR PARTICIPANTS OF ARBITRATION

A one-hour workshop to be held prior to the competition by Asian School of Cyber Laws for all the registered participants. Details of the same will be emailed to registered participants.

About NAVITAS (24th— 25th March & 1st April, 2023)

In addition to this, MAIMS is proud to present MAIMS 3rd National Law Fest – NAVITAS, which involves various literary and cultural events- Constitutional Law Quiz, Article Writing, Creative Writing, Extempore Moot Court, Judgment Writing, Harmony-Solo Singing Competition, Folklore-Traditional Dance Competition, JAM — Just A Minute and Am I Picasso ??-Poster Making Competition.

Event Schedule

22nd March 2023 — INAUGRAL (Offline)

23rd March 2023 — PRELIMS AND QUARTERS OF ADRCC COMPETITIONS (Online)

24th March 2023 — SEMI FINALS OF ADRCC COMPETITIONS (Online) & COMPETITIONS LIKE ARTICLE WRITING, CREATIVE WRITING, JUDGMENT WRITING AND CONSTITUTIONAL LAW QUIZ (Online)

25th March 2023 — PRELIMS OF HARMONY, FOLKLORE, JAM AND AM I PICASSO?? (Online) & EXTEMPORE MOOT COURT (Online)

1st April 2023 — FINALS OF ADRCC & HARMONY, FOLKLORE, JAM & AM I PICASSO?? (Offline)

Followed by VALEDICTORY CEREMONY

Registration Details

Refer the Brochure for registration and payment details. Last date of Registration is 17th March 2023

Brochure link: Click Here

Awards

Note: Also find the detailed information book containing the rules & registration form of the particular events attached below respectively

E-Certificates of Participation shall be issued to all the participants. Rank holders shall be given certificates of merit and following awards will be distributed during the valedictory ceremony:

  1. MEDIATION — Cash Prize worth Rs. 40,000

    Detailed information-CLICK HERE

  2. CLIENT COUNSELLING — Cash Prize worth Rs. 35,000

    Detailed information-CLICK HERE

  3. ARBITRATION — Cash Prize worth Rs. 24,000

    Additional Perk* Subscription for SCC online web edition worth Rs.27000/- to the winning team

    Detailed information-CLICK HERE

  4. NEGOTIATION — Cash Prize worth Rs. 21,000

    Additional Perk* Subscription for SCC online web edition worth Rs.27000/- to the winning team

    Detailed information-CLICK HERE

  5. EXTEMPORE MOOT COURT — Cash Prize worth Rs. 16,000

    Detailed information-CLICK HERE

  6. CREATIVE WRITING — Cash Prize worth Rs. 8000

    Detailed information-CLICK HERE

  7. JUDGMENT WRITING — Cash Prize worth Rs. 8000

    Additional Perk* Subscription for SCC online web edition worth Rs.27000/- to the winning author

    Detailed information-CLICK HERE

  8. ARTICLE WRITING — Cash Prize worth Rs. 8000

    Detailed information-CLICK HERE

  9. CONSTITUTIONAL LAW QUIZ — Cash Prize worth Rs. 8000

    Detailed information-CLICK HERE

  10. HARMONY — Cash Prize worth Rs. 8000

    Detailed information-CLICK HERE

  11. FOLKLORE — Cash Prize worth Rs. 12,500

    Detailed information-CLICK HERE

  12. AM I PICASSO?? — Cash Prize worth Rs. 8000

    Detailed information-CLICK HERE

  13. JAM— Cash Prize worth Rs. 8000

    Detailed information-CLICK HERE

For additional details, refer to our brochure

CONTACT

For any queries, feel free to drop us an email at navitalawfest@maims.ac.in or contact the following Programme Heads:

Mimansa Girdhar

9910266927

Anshika Jain

8595887321

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