Legal Workshop

   

The West Bengal Chapter of the IDIA, in association with Media Partners SCC Online and EBC, is organizing the Fifth Edition of its flagship fundraising event – The Online Legal Workshop on 28th and 29th January 2023.

ABOUT THE WORKSHOP

The Workshop is being conducted to help the participants to improve their skills in various “Activities in Law School” that are part and parcel of law school life. Additionally, the sessions will also be focused on “Careers after Law School”.

The Workshop contains 8 sessions over two days. The following is the list of sessions along with the speakers –

Day 1: Activities in Law School [11 AM – 5 PM]

I) Session on Mooting Skills by Mr. Vinayak Chawla (Advocate, Chambers of Mr Gautam Khazanchi) and Mr. Tejas Popat (Associate, Rashmikant & Partners)

II) Session on Alternative Dispute Resolution (ADR) by Mr. Alok Agrawal (Associate, Cyril Amarchand Mangaldas)

III) Session on CV Writing by Mr. Ankit Pal (Associate, AZB and Partners)

IV) Session on Research and Writing Skills by Ms. Adrija Ghosh (BCL, University of Oxford on the Rhodes Scholarship)

Day 2: Careers after Law School [11 AM – 5 PM]

V) Session on career in Law Firms by Mr. Pracheta Bhattacharya (Partner, JSA)

VI) Session on career in Litigation by Ms. Fauzia Shakil (Advocate on Record, Supreme Court of India)

VII) Session on Post Graduate Studies in Law by Mr. Sarath Ninan Mathew (Pursuing D. Phil from University of Oxford; Completed LLM from University of Cambridge)

VIII) Session on career in Judiciary by Mr. Anubhab Sarkar (Cleared WB Judicial Services Exam in 2021)

The registered participants who attend all the sessions of the event shall receive an official certificate of participation from IDIA.

The IDIA-West Bengal Chapter has been involved in organizing such events in the past, as we believe these sessions provide a great opportunity for students who plan to enter law schools and existing students of law to understand various aspects of life at law school and career prospects post college. These sessions, taken by experienced professionals, help the students to deconstruct what it takes to thrive in, and after law school, while still giving them space to chart their own path.

In addition to being a workshop that helps students in improving their skills related to extra-curricular activities which are undertaken in the law school, the said event also serves the purpose of helping the underprivileged children who are interested in the field of law, as the amount raised by the event is utilized by IDIA to fund various expenses incurred in the training and development of IDIA Scholars/Trainees.

REGISTRATION PROCESS

The students who are interested in attending the workshop are required to make a minimum contribution of Rs. 600 only, via the below-mentioned UPI link or transfer the amount to the below-provided bank account and fill the form attached after such contribution.

UPI ID – vishal3191@icici

Bank Account Details

Account Number – 263401000768

Bank Name – ICICI BANK

Account Type – Savings

Account Holder’s Name – VISHAL CHOUDHURY

IFSC Code – ICIC0002634

After making the said contribution, the interested candidates are requested to mandatorily fill the attached form.

As an incentive to those who take the initiative prior to others, an Early Bird offer is available too – The candidates who register on or before 20th January, 2023, will have to make a minimum contribution of Rs. 500 only.

[Note that this is the minimum contribution and participants are free to contribute more].

INFORMATION AND QUERIES

In case of any query related to the event, or for availing Group Discounts, feel free to mail at idia@nujs.edu or contact the following office bearers:

Vishal Choudhury, Team Leader, IDIA-WB Chapter 2022-23

Contact No. 8473833191

Sachdev Sharma, Team Leader, IDIA -WB Chapter 2022-23

Contact No. 8081346612

For additional information, access our Brochure.

ABOUT IDIA

IDIA is a pan-India movement to train underprivileged students and help transform them into leading lawyers and community advocates. IDIA is premised on the notion that access to premier legal education empowers marginalized communities and helps them help themselves. IDIA selects and trains students from underprivileged backgrounds (IDIA Trainees) to crack top law entrance examinations in India. Once they are admitted to top law colleges, it provides a scholarship to these students (IDIA Scholars) that comprises financial support, training and mentorship among other things.

Read more about IDIA here: https://www.idialaw.org/

Get in touch: info@idialaw.org

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