School of Law

The 13th Edition of National Moot Court Competition, of School of Law, CHRIST (Deemed to be University), is being conducted offline this year from 10th – 12th February, 2023 in the Bangalore Central Campus, following the previous two years of being conducted online owing to the global pandemic. The annual flagship mooting event, aims to provide a rigorous and testing ground for developing legal proficiency in practical application, research and oratory skills and widen legal knowledge in the various facets of law, especially the ones contemporary in nature. The event, over the 12 previous Editions, has brought together the brightest of mooting minds, and aims to achieve the same this year. The 13th Edition’s proposition revolves around the areas of data protection, competition law and related Constitutional aspects. The flagship event is being conducted in association with the prestigious law firm, Lakshmikumaran & Sridharan, as the title partner of the 13th NMCC, to support the competition’s objective of providing a holistic experience of mooting. Lakshmikumaran and Sridharan is a premier full-service Indian Law Firm, having 14 offices and over 400 professionals and specialising in areas of corporate & commercial laws, dispute resolution, taxation as well as intellectual property. Lakshmikumaran & Sridharan bears professionals experienced in traditional sectors, like pharmaceuticals and medicine, as well as modern sectors of law, such as e-commerce, big data and renewables.

School of Law, CHRIST (Deemed to be University) (SLCU), Bangalore, is a part of CHRIST (Deemed to be University), Bangalore, which was founded and is administered by Carmelites of Mary Immaculate (CMI). CMI, the first indigenous Catholic religious congregation of India with a membership of 2000, renders its service to humanity in educational, social, healthcare and other activities. The parent university, a premier educational institution, is an academic fraternity of individuals dedicated to the motto of excellence and service and already has a proven history of success in the field of education. Though it is a minority institution, CHRIST (Deemed to be University) maintains a secular outlook towards education. Students of all castes, religions, creeds and languages are encouraged to be a part of this temple of learning. CHRIST (Deemed to be University), having celebrated its Golden Jubilee, is a premier education institution with the motto of Excellence and Service. The University has been accredited with Grade ‘A+’ by the National Assessment and Accreditation Council.

The important deadlines for the competition are as follows:

Release of Proposition

27TH December

Last Date for Online Registration

15TH January

Last Date for Seeking Clarifications

17TH January

Release of Team Code

18TH January 2023

Release of Clarifications

20TH January 2023

Last Date for Submission of Memorial onBehalf of Petitioner

29TH January

Last Date for Submission of Memorial onBehalf of Respondent

30TH January

Last Date for Submission of Memorials Offline

5TH February 2023

Researcher’s Test

10TH February

Draw of Lots

10TH February

Oral Rounds

10TH To 12TH February

Student Conveners:

Olivia De

Ph. +91-8895440178

Email: olivia.de@law.christuniversity.in

Kevin Kennedy

Ph. +91-8217254494

Email : kevin.kennedy@law.christuniversity.in

Faculty Coordinators:

Ms. Pavithra R

Mr. Ashwin Kunal Singh

Mr. Karan Singh Chouhan

To know more click on 13th NMCC Brochure_compressed, 13th NMCC Proposition_compressed and 13th NMCC Rulebook_compressed

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