The Central Government hereby appoints 01-01-2023 , as the date on which all the provisions of the Energy Conservation (Amendment) Act, 2022 shall come into force.

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *