SEBI extends timeline for implementation of Standardized industry classification by Credit Rating Agencies

On 1-12-2022, the Securities and Exchange Board of India (‘SEBI’) has further extended the timeline for implementation of Standardized industry classification by

On 1-12-2022, the Securities and Exchange Board of India (‘SEBI’) has further extended the timeline for implementation of Standardized industry classification by Credit Rating Agencies (‘CRAs’) till 15-12-2022 to protect the interest of investors in securities and to promote the development of, and to regulate the securities market.

 

 

 


*Kriti Kumar, Editorial Assistant has reported this brief.

 

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