The Indian Law Society, Pune is conducting a Diploma in Human Rights & Laws 2022-23 and is inviting applications from students and graduates.

  • The admissions for Diploma will commence from 1st November 2022. The admissions will remain open till the end of December 2022.

  • Interested students can register themselves and pay the fees. Admission will be confirmed on payment of the fees.

  • Fees:

    • Rs. 13,630/- (Current ILS students) including GST.

    • Rs. 16,225/- (Non-ILS including Ex-students of ILS) including GST.

  • Lectures will be conducted Online from 17th January 2023 (tentative).

  • Class Timings and Days: Every Tuesday, Wednesday and Thursday from 5.00 pm to 7.00 pm (Online).

  • Course Co-ordinator: Dr Sita Bhatia (Mob: 9881159569).

  • Eligibility: II, III, IV and V year of B.A.LL.B. or All years of Three Year Law Course (LL.B.) or Graduation in any faculty.

  • Seats: Minimum 20; Maximum 50.

  • Assessment Pattern:

Written Examination

50 marks

Viva-Voce

20 marks

Dissertation

30 marks

Total

100 marks

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