NLU Delhi

   

The Centre for Communication Governance, National Law University Delhi (CCG) is offering a Diploma Course on AI Law and Policy. The Course is an exciting opportunity to learn the legal, public policy, socio-political and economic contours of AI systems and their implications for our society and its governance. Curated and prepared by expert academics and researchers at CCG and NLU Delhi, the course will allow students the opportunity to interact and learn from renowned policy practitioners and experienced professionals in the domain of technology law and policy.

About CCG

The Centre for Communication Governance at National Law University Delhi (CCG) was established in 2013 to ensure that Indian legal education establishments engage more meaningfully with information technology law and policy and contribute to improved governance and policy making. CCG is the only academic research centre dedicated to undertaking rigorous academic research in India on information technology law and policy in India and in a short span of time has become a leading institution in Asia. Through its academic and policy research, CCG engages meaningfully with policy making in India by participating in public consultations, contributing to parliamentary committees and other consultation groups, and holding seminars, courses and workshops for capacity building of different stakeholders in the technology law and policy domain.

What you learn

  • AI and the Law

  • Ethics and AI

  • International Processes and governance of AI

  • AI governance in India

  • Data Protection and AI

  • AI discrimination and bias

  • Emerging use of AI

Who can apply

Applications are now open for —

  • Lawyers

  • Professionals (corporate, industry, government, civil society, media/journalists)

  • Policy Professionals

  • Academicians

  • Research Scholars

  • Graduates from any Discipline

  • 10+2 degree from any recognized board of education

Eligibility

Should have a minimum of 55% marks in their 10 + 2.

Course Details

Duration: October 2022 to May 2023 (8months)

Payment details: Rs. 90,000/- (all inclusive and non refundable)

Application Details

Last date to apply : 3rd October 2022 (11:59PMIST)

Access further information about the course at https://bit.ly/AICourseDetails

To complete the registration process visit https://bit.ly/AIdiplomacourse

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