MNLU, Nagpur | Post Graduation Diploma Courses 2022-23

Maharashtra National Law University, Nagpur in association with Rajiv Gandhi National University of Law, Punjab invites applications from eligible candidates for admission to the below mentioned PG Diploma Courses for the Academic Year 2022-23:

1. Alternative Dispute Resolution (Course Fee Rs.25,000/-)

2. Family Dispute Resolution (Course Fee Rs.15,000/-)

3. Energy Laws and Policy (Course Fee Rs.20,000/-)

4. Mediation (Course Fee Rs.15,000/-)

5. Telecommunication Laws (Course Fee Rs.20,000/-)

6. Infrastructure Laws (Course Fee Rs.25,000/-)

7. Cyber Laws and Artificial Intelligence (Course Fee Rs.25,000/-)

8. Real Estate Laws (Course Fee Rs.25,000/-)

9. Maritime Laws (Course Fee Rs.25,000/-)

10. Labour and Industrial Laws (Course Fee Rs.20,000/-)

11. Aviation Law (Course Fee Rs.20,000/-)

12. International Trade Law (Course Fee Rs.20,000/-)

13. Insolvency and Bankruptcy Laws (Course Fee Rs.30,000/-)

14. Banking Laws (Course Fee Rs.30,000/-)

15. Media Laws (Course Fee Rs.15,000/-)

16. Intellectual Property Rights (Course Fee Rs.25,000/-)

17. Criminology, Penology and Victimology (Course Fee Rs.25,000/-)

18. Forensic Science and Law (Course Fee Rs.25,000/-)

These Courses will be conducted in a blended/hybrid learning format with online and in-person Classes which will be notified from time to time. The last day for receipt of filled-in application form along with enclosures and fee is September 30, 2022. For more information please visit the University website: www.nlunagpur.ac.in

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