ILNU is going to conduct a Certificate Course on Law of the Sea and Maritime Law (Online Mode- Four Quadrant – Four Credit Course) for Undergraduate, Postgraduate students, Researchers, scholars and professionals, academicians of the related field and various other stakeholders.
Aims: This Program is designed to provide and equip the participants with the understanding of Law of the Sea and Maritime Law in particularly the regulatory mechanism related to the Law of the Sea and maritime Law
Duration: Six Months (Part Time, online mode), Commencing from 9th November, 2022 to 10th May 2023.
Register by following the link: HERE
Last Date of Registration for the Programme: 7th November, 2022
(Selection for the course will be on First Come First Serve basis till the availability of Seats)
*Registration fees
- Students of Nirma University- Rs. 2000/-
- Students of any university/Institute/college in India. Researchers, maritime professionals, maritime stakeholders, ports officers, maritime security officers etc. Rs. 2500/-
*Registration fee includes the study materials which will be provided to all registered participants of the programme*
Account Name: Centre for Continuing Education
Address : Nirma University Sarkhej Gandhinagar Highway,Ahmedabad 382481
Bank IFSC Code : KCCB0NRM097
9 Digit MICR code : 380126029
Bank Account No : 09720180200
Click for information brochure :Click here
