“Local Chatter: Roundtable 3”, the third event in a new series organised by YAWP – Young ArbitralWomen Practitioners, taking place via Zoom on Friday, 23 September 2022 (6.00 p.m. India time / 1.30 p.m. London time / 8.30 pm Singapore). The series involves short, in-person, roundtable conversations amongst similarly placed professionals. Local Chatter recognises that some professional challenges are specific to jurisdictions, and this roundtable will involve Partners in Dispute Resolution teams of leading law firms in #India, chatting amongst themselves, sharing their experiences and responding to questions from the audience.

???? Hear from distinguished women in arbitral institutions, Tine AbrahamSaman Ahsan, Shruti Sabharwal, Shruti Raina, with Anjali Anchayil as moderator

and opening and closing remarks from Dilber DeVitre and Manini Brar.

➡️ Register here

Image: Flyer

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.