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Marine Aids to Navigation Act, 2021 to come into effect from March 31, 2022

Marine Aids to Navigation Act, 2021 to come into effect from March 31, 2022

The Central Government has notified 31st day of March, 2022, as the date on which the provisions of the Marine Aids toNavigation

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Published on March 21, 2022March 21, 2022By Bhumika Indulia

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The Central Government has notified 31st day of March, 2022, as the date on which the provisions of the Marine Aids to
Navigation Act, 2021 shall come into force.

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