ABOUT THE ORGANISER

Symbiosis Law School, Pune is a constituent of Symbiosis International (Deemed University) and is one of the distinguished centres of legal education in the country. Symbiosis Law School, Pune, (SLS Pune) in 2021 has been ranked 9th by National Institutional Ranking Framework (NIRF) Ministry of Human Resource Development India among the Law Institutes all over the Country. For the past several years, SLS Pune has been securing positions in the top 10 of many rankings.  It has been ranked 1st amongst top private law colleges by The Week in 2021. It has been ranked 9th in the National Institute Ranking Framework in 2021. It epitomizes excellence in Legal Education and carves out globally competent, excellent, versatile and innovative legal experts in an enduring learning climate. SLS Pune contributes to the all -round development in the field of Law by creating world-class professionals, committed academicians, law reformers, justice dispensers and community crusaders

 

ABOUT THE CONFERENCE

Symbiosis Law School, Pune is organizing the 10th SYMROLIC. The theme of the conference is “Rule of Law in Context: Climate Change, and Sustainable Development – Indian and Global Perspectives”, which has further been classified into 6 different tracks. The conference is inter-disciplinary and ranges across Law & Life Interface in the spheres of Innovation, Science, Technology, Human Behaviour, Global Policy and Governance.

The conference focuses on climate change and sustainable development. One of the tracks will focus on European Studies in Law, Management, Humanities, Science, Trade and Economics

THEME OF THE CONFERENCE: Rule of Law in Context: Climate Change, and Sustainable Development – Indian and Global Perspectives

  1. Law and Human Behavior (focal area – Legal System & Stakeholder behaviour with respect to Law and Human Behaviour, Environmental protection)
  2. Business, Trade, Commerce, Management and Law (focal area – Business, Global Climate change and Sustainable development, E-Commerce)
  3. International Law, Policy and Governance (focal area – Climate Change, International Migration, Global inequalities)
  4. EU Climate Justice Law, Governance, Management and Policy (focal area- Climate Change, Cascading to community, Corporate Compliances)
  5. Innovation, Science, Technology and Law (AI, Data Science, Law Tech, 21st Teach Skills, Green Technology, Alternative Energy)
  6. Public Law, Society and Governance (Role of State, Constitutionalism, Governance and Environment)

Abstracts are invited for the conference from faculty members, researchers, doctoral scholars and students from across all countries. Abstracts should be sent to symrolic@symlaw.ac.in

The last date of submission of Abstracts is 25th January 2022.

For details and instructions pertaining to abstract submission, kindly refer:HERE

For details and instructions pertaining to final paper submission, kindly refer HERE

Important Dates:

25th Jan 2022 Last date for Submission of Abstract
5th Feb 2022 Communication for Acceptance/ Rejection of abstracts and confirmation of paper/poster presentation
5th March 2022 Last date for full paper submission
7th March 2022 Last date for Payment of Registration Fee
25th & 26th March 2022 Date of Conference

The details of the conference and registration are available on the official website of the conference www.symrolic.com

Certificate

All the participants will be awarded an e-certificate of presentation.

Contact Information

For further queries or information, please write to symrolic@symlaw.ac.in or contact Mr. Robert Halam at +91 8135839018 within office hours.

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.