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Constitution (One Hundred and Fifth Amendment) Act, 2021 comes into force with effect from September 15, 2021

Constitution (One Hundred and Fifth Amendment) Act, 2021 comes into force with effect from September 15, 2021

On September 15, 2021, the Ministry of Social Justice and Empowerment notified the date on which the provisions of Constitution (One Hundred

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Published on September 30, 2021October 5, 2021By Bhumika Indulia

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On September 15, 2021, the Ministry of Social Justice and Empowerment notified the date on which the provisions of Constitution (One Hundred and Fifth Amendment) Act, 2021 will come into effect. The said Act comes into force with effect from September 15, 2021.

Read more details about the Act

Constitution (One Hundred and Fifth Amendment) Act, 2021 receives President’s assent empowering States to identify SEBCs

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