The Central Board of Indirect Taxes and Customs has announced revised rates of exchange of conversion of the foreign currencies into Indian currency or vice versa, for the purpose of Import and Export of goods vide notification dated August 19, 2021.  The rate of exchange for conversion of 22 foreign currencies are provided in the notification. New rates are effective from August 20, 2021.

To access the rates of conversion, click HERE


*Tanvi Singh, Editorial Assistant has reported this brief.

Must Watch

SCC Blog Guidelines

Justice BV Nagarathna

call recording evidence in court

 

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.