The Government of Manipur has published the Manipur Shops and Establishments (Regulation of Employment and Conditions of Service) Ordinance, 2021 vide notification dated August 4, 2021. The Ordinance consolidates the laws relating to regulation of employment and to protects basic rights of employees of Shops and Establishments at Manipur. Special protection has been provided to women at workplace.

 

The regulations under the Manipur Shops and Establishments (Regulation of Employment and Conditions of Service) Ordinance, 2021 includes the following provisions:

  • Registration of Shops and Establishment and issue of Labour Identification Number
  • Duties of Employer
  • Leave and Holidays
  • Welfare provisions
  • Facilitators and power and functions
  • Records and returns
  • Offence and Penalties

 


*Tanvi Singh, Editorial Assistant has reported this brief.

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *