About the Organisation

Amity Law School, Noida is an institution of repute that has always channelled its resources wisely into providing high-quality education and other developmental opportunities to its students.

The Legal Awareness and Literacy Committee, acts as a channel of information by disseminating general socio-legal knowledge to the public at large, through its various camps, symposiums, workshops and seminars.

About the Blog

Legal Awareness and Literacy Committee was established in the year 2011 with the purpose to educate people with basic legal knowledge. The dearth of awareness about one’s legal rights has often kept certain sections of society in the dark. We, the students, along with our faculty members have been working diligently to let everyone be a responsible citizen and find a medium to assert what’s rightfully theirs. We have conducted multiple webinars, workshops and various informative camps at various locations. To date, we have been continuously aiming towards providing legal aid and awareness and helping those who need us.

The Legal Awareness and Literacy Committee’s blog is filled with a bunch of resources for those who share an interest in legal research articles, and also who seek a platform for their articles to reach a larger audience, intending to spill fresh content actively.

With the hope to provide value to our audience, we have come up with our blog to enrich the minds of our readers and give them an accessible resource of legitimate information.

Eligibility

Law students pursuing the three-year LLB, as well as the five years integrated LLB program, students pursuing LLM or PhD, Research Associates, Academicians, Educators, practitioners and professionals interested or involved in the area are eligible to submit.

Objectives

  • The objective of this Call for Blog is to encourage legal academicians to present their exceptional writing skills for the purpose of literary empowerment.
  • Encouraging students to find ignored yet important topics which need to be addressed.
  • Giving such students a platform to express themselves.
  • To broaden the horizons of students to think creatively.
  • To understand the perspective of young generations towards contemporary concerns.

Mode of Delivery and the Word Limit

Research Papers (5000-8000 words). The abstract for the same shouldn’t exceed 300 words

Write Up: Articles (2000-2500 words), Essays (3000-3500 words) & Case Comments (1000-1500 words).

Important Dates

  • Rolling Submission.
  • There is no fee for getting published on the blog.

Submission Guidelines

  • The main body of text in all submissions should be typed in the ‘Times New Roman’ font, size-12, Line Spacing 1.5, justified.
  • The footnotes in all submissions should be typed in the ‘Times New Roman’ font, size 10, Line Spacing 1.
  • Citations should be in the form of footnotes as per the 20th edition Harvard Bluebook or Indian Law Institute (ILI) citation.
  • All work related queries should be emailed to lalcalsn@gmail.com.
  • All works should be emailed in a MS Word format.
  • Authors must include brief biographical information about themselves at the top of the submission. For Example, ‘A is a student of 5th year B.A. L.L.B (Hons.) at BCD Law College’. Or ‘X is a Partner at XYZ Law Firm and can be reached at x@xyz.com.
  • The manuscript should also contain the name of the author, qualifications, the title of the manuscript and contact information.

Publication

All the work will be published on the blog HERE

Incentive

 Publication certificate shall be provided to the published authors, and best 2 authors will get merit certificates, also each published author will get a shoutout on our Linkedin Page.

Selection Procedure

All the works shall go through a plagiarism check (should not be more than 10%) and double-blinded review and the final acceptance of the same shall be conveyed to the respective author within two weeks of their submission. The work that is found to be plagiarized will be rejected right away.

Contact Information

  • Sadi Singh (President): 77650 42076
  • Jatin Soni (Convenor): 8503014242
  • Shaanya Shukla (Convenor): 86046 13132

Registration Link: HERE

Official website link: HERE

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