About Child Rights Centre

The Child Rights Centre (CRC) is a specialized research Centre of Chanakya National Law University, Patna. The Centre was established with a mission to improve access to justice for children and promote research, advanced learning and advocacy to strengthen child rights laws, policies and practices in Bihar. Child Rights Centre is established & running with technical support of UNICEF for effective implementation of children’s laws in Bihar.

About The Blog

This blog is initiated with the motive to provide a platform for students, academicians and research scholars to share their thoughts and research on the issues related to women and children. This blog stands as a platform for hosting a wide range of articles that would provide better insights into the latest developments in the issues related to women and children of India and also provide a global perspective to the said matter.

Eligibility

The blog invites submissions from students, academicians and research scholars of any stream.

Theme

Rights of Children and Women during COVID- 19

Sub-Themes

  1. Bihar as a hotspot/transit place for the Child Trafficking
  2. Role of JJB/CWC in Protecting Child Rights
  3. Lack of Adult Supervision and its consequences for the children.
  4. Discrimination in education among the Children
  5. Covid-19 and crimes against Children
  6. Legal Rights of Orphan Children in India
  7. Online Education in private school and government schools of India.
  8. Impact of Covid 19 on the Education of Women and Children
  9. Impact of the Pandemic on the children of Migrant Workers
  10. Street Children during Covid 19

Guidelines

    1. Articles in the range of 1000-1500 words shall be accepted.
    2. The content of the article shall be original and must not be published anywhere else.
    3. Co-authorship is allowed for a maximum of 2 authors only.
    4. The submission shall be made in .doc/.docx format only.
    5. All the submissions shall be made to crccnlu@gmail.com with the subject “Submission of Article.”
    6. The following details shall be mentioned in the first page of the document containing the article:
      • Name of the Author and Co-Author
      • Year of Study of the Author and Co-Author
      • College/University of the Author and Co-Author
      • Email ids of the Author and Co-Author

7. The submissions shall undergo a plagiarism screening process and it shall not exceed 10%, all articles with plagiarism of more than 10% shall be rejected.

8. The author(s) shall follow a uniform style of citation.

9. All the references from online sources shall be hyperlinked.

Formatting Guidelines

Body

  • Font – Times New Roman
  • Font Size – 12
  • Alignment – Justified
  • Margin – Normal (1” or 2.54 cm on all sides)
  • Line Spacing – 1.5

Footnotes

  • Font – Times New Roman
  • Font Size – 10
  • Alignment – Justified
  • Line Spacing – 1

Submission Fee

There is no registration or submission fee, all the selected articles shall be published for free.

Last Date of Submission

All the submissions shall be made by 31st July, 2021.

Contact Details

Email: crccnlu@gmail.com (In case of any query mail to this id with the subject “QUERY”)

*The decision of Child Rights Centre shall be final regarding the publication of any blog and no contentions for the same shall be entertained.*

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