On May 14, 2021, Government of National Capital Territory of Delhi directed the principal employers employing or (have employed during the last 12 months) the workers through outsourcing to mandatorily register with the labour department through e-district portal of government of NCT Delhi on the link https://edistrict.delhigovt.nic.in/

Every interstate migrant workmen shall be issued passbook by the contractor containing details of employment and shall be provided other benefits as provided in the Act.

The Interstate Migrant Act is applicable to every establishment in which 5 or more interstate workmen are employed and they shall be issued a passbook by the contractor containing details of employment and shall be provided other benefits as provided in the Act.

Labour Department has made operational Shramik Helpline (155214) where a migrant workman can seek assistance and guidance. Sh Joint Labour Commissioner (011 25492133.labdlcsw@gmail.com) is Nodal Officer in respect of Gurmukh Migrant Workmen and can be contacted for redressal of any grievance.

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