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ILNU wins 13th WBNUJS Herbert Smith Freehills National Corporate Law Moot Court Competition, 2021

ILNU wins 13th WBNUJS Herbert Smith Freehills National Corporate Law Moot Court Competition, 2021

Reported by Akshita Totla

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Published on March 24, 2021By Bhumika Indulia

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The team consisting of Kajal Singh, Vanshika Agarwal, and Nikunj Maheshwari who represented ILNU in the 13th WBNUJS Herbert Smith Freehills National Corporate Law Moot Court Competition, 2021 has been adjudged as the Winners for the competition.

Also, Kajal Singh was bestowed with the award for the Best Speaker.

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