About the Organisers
Dr. Ram Manohar Lohiya National Law University [RMLNLU], a premier institute for law in Lucknow, Uttar Pradesh, India. Dr. RMLNLU was established in the year 2005, and since then, has been providing undergraduate and post-graduate legal education.
About The Course
The Internship and Placement Committee at Dr. RMLNLU is organizing an online course on Drafting and Negotiating Commercial Contracts by Mr Bhumesh Verma, as a part of its flagship event, Manthan 6.0. Effective contract negotiation is a crucial part of any business and hence this course will revolve around the craft of drafting practical, readable, non-ambiguous contracts, which is a valuable skill for everyone. This course will focus on:
- Major Do’s and Don’ts of contract drafting
- Expectations of a client
- Strategies to be adopted for flawless drafting
- Prototyping Templates
This detailed course stretches for 10 hours and will be spread across 4 sessions over the course of 4 days.
Date and time of the course: 4th and 5th March (5.00 PM – 8.00 PM), 6th and 7th March (11.00 AM – 1.00 PM)
About the Instructor:
Bhumesh Verma is the Managing Partner of Corp Comm Legal, an independent Indian law firm headquartered in New Delhi. Having started his career at Ajay Bahl & Co. (now part of AZB & Partners), Mr. Bhumesh went on to become a partner at some of the leading Indian law firms in India. He received the coveted Chevening Scholarship by the UK Government in 2000 where he studied in College of Law, York and was a visiting lawyer with Ashursts’ London office.
With over two decades of experience, Mr. Bhumesh is one of the leading Indian senior corporate practitioners (consistently ranked in the ‘A List’ of the Top 100 Indian Lawyers by India Business Law Journal). His expertise areas are advising domestic and foreign clients on inbound and outbound mergers and acquisitions (M&A) transactions, private equity, venture capital, joint ventures, technical collaborations, external commercial borrowings, corporate structuring, strategic advice, regulatory approvals, corporate advisory, due diligence and related fields.
Despite his hectic schedule, Mr. Bhumesh is passionate about sharing his knowledge and experience with the fraternity. He is an avid reader, a sought-after speaker and prolific writer, and has contributed to in-house journals of many international law firms on Indian laws and more than 200 online articles so far. These articles are very keenly followed and appreciated by professionals, students and academia alike. He has been invited as a guest faculty by several law and management institutes, online legal education portals and for judging moot courts. He also conducts workshops for students and professionals on corporate laws and drafting skills.
He has also authored 2 books on the Drafting of Commercial Contracts-“Practical Guide to Drafting Commercial Contracts” and “Mergers and Acquisitions.”
Eligibility:
Anyone who is interested in the topic can attend this course. However, it is to be noted that No e-certificates shall be provided for the same.
The course will be live-streamed on zoom and the link for the same shall be provided after registration.
