National Disaster Mitigation Fund created under Disaster Management Act, 2005 comes into force

The Central Government via notification dated February 05, 2021, constitutes National Disaster Mitigation Fund for projects exclusively for the purpose of mitigation

The Central Government via notification dated February 05, 2021, constitutes National Disaster Mitigation Fund for projects exclusively for the purpose of mitigation and appoints February 05, 2021 as the date on which Section 47(1) of the said Act shall come into force.

Ministry of Home Affairs

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