Maharashtra National Law University, Aurangabad is conducting an Online (Virtual) Academic Event of contemporary relevance titled as “International Symposium on Community Lawyering and Development of Incubators in the Legal Profession – Indo-American Experiences & Prospects” on Sunday, February 07, 2021 at 05:30 PM onward (virtually).

The event will witness the presence of the following Resource Persons, who will deliver their keynote address:

  1. Mr. Fred P. Rooney, Attorney at Law, Fulbright Scholar and Former Director, Centre for Community Lawyering, City University New York School of Law, City University, New York and Global Advocate for Justice; (Keynote speaker from USA)
  2. Prof. Ranbir Singh, Former Vice Chancellor and currently Professor of Eminence, National Law University, Delhi (NLU-D); (Keynote speaker from India)
  3. Mr. Ganesh Hingmire, Chairman, GMGC and a Winner of two Consecutive National Intellectual Property Awards in 2015 & 2016 given by the Ministry of Commerce, Gov. of India (Speaker from India)

The topic in hand is extremely important, considering the change in the attitude of the Next-Gen Lawyers in the country and the event is planned so as to promote a culture of Clinical Legal Education in Indian Law Schools. Community lawyering is considered to be one of the important tools of social change that enables lawyers to use their legal acumen to understand and work to address the issues in a community from a broader perspective. The concept of Legal Incubator has emerged in order to fill the gap between law in classrooms and law in court.  Also, Legal Incubators are a powerful entrepreneurial bridge that connects recent law graduates with opportunities to provide legal services to the moderate and low income groups. 

This programme is open to all the participants including students, academicians, professionals and the entire legal fraternity.

All the registered participants will be given an E-Certificate subject to their active participation.

The Registration and Joining Details of the Event are as follows:

Platform: Cisco Webex

Registration Link: HERE 

Meeting Link: HERE 

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