ABOUT ILNU

Institute of Law was set up under the aegis of Nirma University in the year 2007 with a vision to promote excellence in the field of legal education and to fulfil the ever-increasing demand for quality legal professionals for a growing legal world. Institute of Law follows an approach to legal education wherein the learning experience is not only enlightening but also enriching and inspiring.

ILNU has entered into several MOUs with universities across the globe such as Penn State Law, Strathmore University, Coventry University, Comillas Universidad Pontificia, and the like.

ABOUT INTERNATIONAL TEACHING MONTH

ILNU in association with Penn State Law (HERE ), USA is organising its annual ‘International Teaching Month’ in February, 2021. Owing to the pandemic, all the distinguished lectures will be held virtually.

For the program, the institute is hosting over 70 eminent speakers from across the globe. The speakers from the United States of America, Brazil, Peru, Bosnia, Hungary, Germany, Italy Czech Republic, Slovakia, Poland, Sweden, Spain, London, Australia, New Zealand, Croatia, Russia, Bangladesh, Italy, Canada, South Africa, Romania and renowned professors from India too will be gracing the occasion. The faculties would be engaging in active dialogue with the students; and will share their knowledge and expertise in areas such as US Legal System, European Legal System, Comparative Constitution, International Commercial Arbitration, and the like.

The lectures and discourses will be held throughout the month of February, 2021. The stellar lineup of faculties includes Prof. Faizan Mustafa, Judge Mel Flanagan, Judge Thomas Griffith, Prof. Amita Dhanda, Prof. Dmitry Poldnikov, Prof. Muhammad Ekramul Haque and more!

Meeting Link for the Inaugural Ceremony: HERE 

For more details, refer Nirma International Teaching Month February 2021

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.