About Child Rights Centre

The Child Rights Centre (CRC) is a specialized research Centre of Chanakya National Law University, Patna. The Centre was established with a mission to improve access to justice for children and promote research, advanced learning, and advocacy to strengthen child rights laws, policies, and practices in Bihar. Child Rights Centre is established & running with technical support of UNICEF for effective implementation of children’s laws in Bihar.

About the Blog

This blog is initiated with the motive to provide a platform for students, academicians, and research scholars to share their thoughts and research on the issues related to women and children. This blog stands as a platform for hosting a wide range of articles that would provide better insights into the latest developments in the issues related to women and children of India and also provide a global perspective on the said matter.

Eligibility

The blog invites submissions from students, academicians, and research scholars of any stream.

Theme

Child Rights: Issues, Challenges, And Solutions

Sub-Themes

  1. Child Rights Monitoring and Governance –National and International Perspectives
  2. Role of Judiciary in Protecting Child Rights
  3. Rights of Children in Cyber World and the digital space
  4. Personal Laws and Children
  5. Rights of special children
  6. Rights of children in armed conflict
  7. Socio-Economic and Cultural Issues with regard to the Protection of Children in India
  8. Rights for the Children under the Indian Constitution
  9. Laws related to the rights of children: Then and Now
  10. Children in conflict with the law
  11. Any other topic related to the main theme

Guidelines

  • Articles in the range of 1000-1500 words shall be accepted.
  • The content of the article shall be original and must not be published anywhere else.
  • Co-authorship is allowed for a maximum of 2 authors only.
  • The submission shall be made in .doc/.docx format only.
  • All the submissions shall be made to crccnlu@gmail.com with the subject “Submission of Article.”

The following details shall be mentioned in the first page of the document containing the article:

  1. Name of the Author and Co-Author
  2. Year of Study of the Author and Co-Author
  3. College/University of the Author and Co-Author
  4. Email ids of the Author and Co-Author
  • The submissions shall undergo a plagiarism screening process and it shall not exceed 10%, all articles with plagiarism of more than 10% shall be rejected.
  • The author(s) shall follow a uniform style of citation.
  • All the references from online sources shall be hyperlinked.

Formatting Guidelines

Body

  1. Font – Times New Roman
  2. Font Size – 12
  3. Alignment – Justified
  4. Margin – Normal (1” or 2.54 cm on all sides)
  5. Line Spacing – 1.5

Footnotes

  1. Font – Times New Roman
  2. Font Size – 10
  3. Alignment – Justified
  4. Line Spacing – 1

Submission Fee

There is no registration or submission fee, all the selected articles shall be published for free.

Last Date of Submission

All the submissions shall be made by 20th February 2021, any submission made after 11:59 pm on 20th February 2021 shall not be accepted.

Contact Details

Email: crccnlu@gmail.com (In case of any query mail to this id with the subject “QUERY”)

* The decision of Child Rights Centre shall be final regarding the publication of any blog and no contentions for the same shall be entertained.

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