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The Union Government has directed Government of West Bengal not to obstruct working of Central Teams reg. review and on-spot assessment of
Continue readingMadras High Court: A Division Bench of M. Sathyanarayanan and M. Nirmal Kumar, JJ. took up the present matter by was of suo
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A new circular has been posted on the official CLAT website today stating that the CLAT exam has been postponed. The new
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Centre for Mediation and Conciliation CMC WEBINAR REBUILDING SPACES Expert Discussion on Way Forward for Construction, Real Estate & Infrastructure. Panelists: Sumit
Continue readingPunjab and Haryana High Court: Gurvinder Singh Gill, J. dismissed an application filed for seeking interim bail in view that the jail has
Continue readingMeghalaya High Court: A Division Bench of H.S. Thangkhiew and W. Diengdoh, JJ. addressed a PIL with regard to allotment of burial/cremation ground.
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Dr. Bimal Patel has been appointed as the Director -General of Raksha Shakti University. Earlier, Dr. Patel has served as the Director
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Supreme Court Collegium Supreme Court Collegium has approved the proposal for elevation of the following Advocates as Judges of the Andhra Pradesh
Continue readingCollegium Statement Supreme Court Collegium has approved the proposal for elevation B. Vijaysen Reddy, Advocate as Judge of the Telangana High Court.
Continue readingCollegium Statement Supreme Court Collegium has approved the proposal for elevation of the following Judicial Officers as Judges of the Karnataka High
Continue readingMeghalaya High Court: A Division Bench of H.S. Thangkiew and W. Diengdoh, JJ. addressed a Public Interest Litigation filed with regards to effective
Continue readingS.O. 1265(E).—Whereas the Central Government is satisfied that public interest so requires that the services engaged in the Banking industry, which is
Continue readingDelhi High Court: A Division Bench of Justice J.R Midha and Jyoti Singh, JJ. has directed the Union of India, Government of
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Fugitive businessman Vijay Mallya’s appeal in the UK High Court with regard to extradition to India has been dismissed. A Single Judge
Continue readingThe Centre has constituted 6 Inter-Ministerial Central Teams (IMCTs), two each for West Bengal and Maharashtra and one each for Madhya Pradesh
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by Jeevan Ballav Panda* & Satish Padhi**
Continue readingCollegium Statement Supreme Court Collegium on 18th April, 2020 has recommended elevation of Mr Justice Biswanath Somadder, Judge, Allahabad High Court (PHC:
Continue readingCollegium Statement Supreme Court Collegium on 18th April, 2020 has recommended transfer of Mr Justice Mohammad Rafiq, Chief Justice, Meghalaya High Court
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Collegium Statement Supreme Court Collegium on 18th April, 2020 has recommended elevation of Mr Justice Dipankar Datta, Judge, Calcutta High Court as
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In a letter written to all Heads/Managers of private unaided recognised schools, Binay Bhushan, Director of Education, NCT of Delhi, reminded them
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