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UPES | National Quiz Competition on Human Rights

UPES | National Quiz Competition on Human Rights

Reported by Richa Bhandari

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Published on December 7, 2020December 7, 2020By Bhumika Indulia

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School of Law, UPES is organizing a National Quiz Competition on Human Rights which is scheduled to be held on 10th December at 7:00 PM.

For registration link for the event : Click HERE

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One comment

Shankar dhore Dec 7, 2020

Nice

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