School of Law, CHRIST (Deemed to be University), Bengaluru’s moot team comprising of Mr. Abhinav Vishwanath, Mr. Aditya Sengupta and Ms. Ananya Raghavendra have been adjudged as Winners of the 1st Dipak Mishra National Moot Court Competition, 2020 organized by The Advocates League (TAL) in collaboration with Advani & Co.

The team comprising of Rajas Salpekar, Ameya Garud and Divyansh Agrawal of MNLU Nagpur has finished as Runners-Up. 

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