Maharashtra National Law University Mumbai’s Centre for Arbitration and Research is conducting a certificate course in ‘International Arbitration’ from 13- 19 December 2020 along with its supporting partner – Centre for Alternate Dispute Resolution Excellence (CADRE). The course will be conducted by Global experts in this field. The course is open to law students as well as professionals.

Last Date to Register: 8 December 2020

Dates: 13 – 19 December 2020

Time: 03:00 PM – 06:15 PM (Everyday)

For Details: See the attached course brochure and poster.

For further details: HERE

For queries: Write an email to Course Director, Mr. Chirag Balyan at chirag@mnlumumbai.edu.in

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