The Consumer Protection Act, 2019 came into effect in August 2019 and has been notified in the month of July this year. The legislation has repealed the three decades old Consumer Protection Act, 1986 and completely overhauled the law with the objective of providing timely and effective administration and settlement of consumer disputes.

Consumer Protection Laws represent one of the most critical components of the market architecture of the country involving a wide range of stakeholders. It is essential that the students of law, commerce, management, and other streams understand the nuances of this specialised subject through both education and training in this field.

In light of the same, the Chair on Consumer Laws at National Law University, Delhi is organizing the Second Edition of National Quiz Competition on Consumer Protection Laws, 2020 on 30th November, 2020. The objective is to provide an opportunity and a conducive platform to students from all streams at various universities to expand, explore and develop their knowledge of consumer laws through the medium of a National Quiz.

The competition invites undergraduate students, from all disciplines, to participate as individuals.

The top 3 participants will be awarded cash prizes ( 1st position –  ₹ 6000, 2nd position – ₹ 4000, 3rd position – ₹ 2000) and the Quiz promises to be an enriching and exciting way of learning more about our Consumer Protection Laws.

The last date for registration is Sunday, 15th November, 2020. The Concept note and poster of the competition are attached for your reference. The registration form can be accessed here.

National Quiz Competition on Consumer Protection Laws

National Consumer Quiz Flyer

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