The team consisting of Vinisha Jain, Yash Dadhich, and Manya Anjaria who represented ILNU in the Fifth edition of Symbiosis Law School, Pune – International Criminal Trial Advocacy Competition, 2020 has been adjudged as the Winners for the competition.  The theme of the competition was “Prosecution and liability of corporate intermediaries as enablers of crimes covered under the Rome Statute”

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