Himachal Pradesh National Law University, Shimla, is organizing its 1st HPNLU National Virtual Moot Court Competition.

The Himachal Pradesh National Law University, Shimla is a premier Law University in India established by the Himachal Pradesh National Law University Act, 2016 (16 of 2016). The University commenced operations on 5th October 2016 and currently administers batches of B.A. / B.B.A.LL.B, LL.M (one year program), and Ph.D.

The National Moot Court Competition is an endeavor to offer law students an opportunity to develop skills which are crucial for growing into a successful lawyer and to expose them to the developing frontiers of law which shall help them to develop holistically. With this objective, we are delighted to invite your esteemed institution to the 1st HPNLU National Moot Court Competition scheduled from November 28-29, 2020 at Himachal Pradesh National Law University, Shimla via online mode.

ELIGIBILITY

Faculty of Law/Law School/Universities is invited to participate in the1st HPNLU National Virtual Moot Court Competition, 2020 by registering on or before October 28, 2020. Only one team can register from one institution/college. Members of the team must be undergraduate students, pursuing a Bachelor of Law Degree (a 5-year integrated course or 3-year).

LIST OF IMPORTANT DATES

Notification of Competition & Release of Moot Proposition 12th October, 2020
Last date of Registration 28th October, 2020
Last date for seeking Clarifications 30th October, 2020
Release of Clarifications & Team Codes 2nd November, 2020
Last date for submission of soft copies of Memorials 12th November, 2020
Draw of Lots and Exchange of Memorial* 27th November, 2020
Inauguration 28th November, 2020
Preliminary 28th November, 2020
Quarter Rounds & Semi-Final 29th November, 2020
Final Round & Valedictory 29th November, 2020

*Draw of lots will be uploaded on the University website at 4:00 PM.

The Google meet link for the Virtual Moot Court Competition will be provided well before the date of the Competition.

CONTACT DETAILS

All clarifications and queries regarding the Moot Proposition and Rules & Regulations shall be sought only via e-mail to mcc@hpnlu.ac.in

For the Brochure of the event click here

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