ProMooters is back with their November ProMoot। The ProMoot proposition is based on Insolvency and Bankruptcy Code. 

ProMooters – Online platform for mooting

ProMooters is an online mooting platform. It is a disruptive initiative in the legal education space. We have built an entire technology platform to provide access to mooting to every law student across India. 

A ProMoot is designed in such a way that a moot proposition on specific areas of law is provided each month. The format of moot is Individual participants and not teams, the memorials are to be submitted on the portal and the oral rounds are held online.

The previous edition moots held by ProMooters has seen huge success among the student community. The outreach has been excellent and the benefit received by students has been immeasurable. Our panel of judges have given us excellent reviews. 

Fees & Registration

No registration fee to participate in the November ProMoot.

All students pursuing LL.B, 5 year course as well as 3 year course can participate in a ProMoot. There are no restrictions with respect to the number of students who can participate in a ProMoot from one college.A one-time registration on the website is required to access all moots conducted throughout the year. A promooter can participate in any number of moots in a year. To register, go to http://www.promooters.com and click on “Sign Up”. You will be required to attach a photograph of your college ID card to validate your registration.

Cash Prize 

The winner and runner up of the November ProMoot get cash prize of Rs. 15,000/- 

Deadlines/dates

Memorial (prescribed format on the portal) – 31st October 2020 before 11.59 pm. 

Oral rounds (online platform) – November 14th & 15th (Second Saturday & Sunday).

Contact info

email – contact@promooters.com

phone no – 8073114209

 

Official link

http://promooters.com

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