The National Law University, Delhi, in collaboration with INSOL India, supported by the Insolvency and Bankruptcy Board of India (IBBI) and UNCITRAL Regional Centre for Asia and the Pacific, has initiated a unique moot competition on Insolvency and Bankruptcy.

The Insolvency and Bankruptcy Code, 2016 (IBC) came into effect on 01st December 2016.  It is one of the most critical components of the financial architecture of the country involving a wide range of stakeholders. It is essential that the students of law, commerce and management understand the nuances of this specialised subject through both education and training in this field. This will enable them to choose a career out of many streams of profession this branch of commercial law offers and prepare them for industry engagement. In light of the same, the inaugural edition of the competition was held during 11th-12th November 2017 at the National Law University, Delhi, India.

The fourth edition of the competition will be held on 10-12 December 2020. The theme is ‘Corporate Insolvency Resolution, including issues on Individual Guarantors and Cross-Border Insolvency’. The format of the competition is based on the process envisaged under the IBC.

Representation will be through a team of not more than four (4) and no less than two (2) students. All participants must be full-time candidates presently enrolled in an undergraduate degree programme in law or postgraduate/undergraduate degree management programme at the respective universities.

Registration may be done by sending an email along with the Registration form to insolvency@nludelhi.ac.in and copy to contact@insolindia.com with the subject “Registration for Insolvency and Bankruptcy Moot 2020”. Any registration received after 30.09.2020 will not be considered. For further queries kindly send an email to insolvency@nludelhi.ac.in.

Registration form can be accessed from here. You can also follow our Facebook page here for further details.

We cordially invite you to participate in the fourth edition of Insolvency and Bankruptcy Moot Competition.

For any further queries please contact us at insolvency@nludelhi.ac.in

Please find attached: Flyer, Moot Proposition and 2020 Competition Rules.

Faculty Coordinator:

Dr. Risham Garg

Assistant Professor of Law & Director,

Centre for Transnational Commercial Law (CTCL)

National Law University, Delhi

Sector 14 Dwarka, New Delhi- 110078. INDIA

Email: ctcl@nludelhi.ac.in

IBMC Flyer 2020

Moot Proposition_IBMC 2020

Competition Rules 2020

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